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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(4) in The Gujarat Maritime Board Act, 1981

(4)The number of members necessary to constitute a quorum at a meeting shall be such as may be provided in the regulations.[***] [The portion beginning with the words 'and no business' and ending with the words 'such meeting' were deleted, by Gujarat 3 of 1996, Section 4 (w.r.e.f. 08-09-1995).]