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Jammu & Kashmir High Court

Sterlite Technologies vs State Of J&K And Anr on 21 May, 2024

Author: Wasim Sadiq Nargal

Bench: Wasim Sadiq Nargal

                                                               S.No. 21
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU
Case No. :- CRMC No. 208/2018


Sterlite Technologies                               .....Petitioner(s)/Appellant(s)

                             Through: None.

                  Vs

State of J&K and Anr.                                          ..... Respondent(s)

                             Through: Ms. Nazia Fazal, Advocate vice
                                      Mrs. Monika Kohli, Sr. AAG.

Coram:       HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                     ORDER

21.05.2024 Await appearance of learned counsel for the petitioner.

Adjourned.

List on 18.07.2024.

(Wasim Sadiq Nargal) Judge JAMMU 21.05.2024 Mihul