Jammu & Kashmir High Court
Sterlite Technologies vs State Of J&K And Anr on 21 May, 2024
Author: Wasim Sadiq Nargal
Bench: Wasim Sadiq Nargal
S.No. 21
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Case No. :- CRMC No. 208/2018
Sterlite Technologies .....Petitioner(s)/Appellant(s)
Through: None.
Vs
State of J&K and Anr. ..... Respondent(s)
Through: Ms. Nazia Fazal, Advocate vice
Mrs. Monika Kohli, Sr. AAG.
Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
ORDER
21.05.2024 Await appearance of learned counsel for the petitioner.
Adjourned.
List on 18.07.2024.
(Wasim Sadiq Nargal) Judge JAMMU 21.05.2024 Mihul