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[Cites 0, Cited by 0] [Section 7(2A)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2A)(a) in The U.P. (Regulation Of Building Operations) Act, 1958

(a)that the work or the use of the site for the work or any of the particulars comprised in the site-plan, ground-plan, elevations, sections or specifications would contravene the provisions of any law or any order, rule or regulation made under this Act or any other law;