Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(1)(i) in Chhattisgarh Protection of Depositors Interest Act, 2005 (i)Upon complaints received from depositors or otherwise, that any financial establishment has fraudulently defaulted.