Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] Union of India - Subsection Section 3(p) in The Armed Forces Tribunal Act, 2007 (p)"summary disposals and trials" means summary disposals and trials held under the Army Act, 1950 (46 of 1950) , the Navy Act, 1957 (62 of 1957) and the Air Force Act, 1950 (45 of 1950);
