Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act] Union of India - Subsection Section 61(5)(i) in The Aircraft Rules, 1937 (i)"large aircraft" means any aeroplane with a maximum mass of more than 5700 kilograms or any multi-engined helicopter; and