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Greater Bengaluru City Corporation -

Section 103 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

103. Government if the maximum monthly salary exceeds Rupees ten thousand.

Reservation of posts for appointment.- In making appointments theappointing authority shall reserve adequate number of posts for the Scheduled Castes,the Scheduled Tribes and socially and educationally backward classes of citizens in thesame manner and to the same extent as is applicable for the recruitment to posts in the