Section 4 in Submission of Budgets, Deposits, Accounts, Returns or Other Information Rules
4. Demand, collection and balance statement to be submitted by the trustee.
- The trustee of every religious institution shall, before the end of January in each year, submit a demand, collection and balance statement for the half-year ending with 31st December in respect of lands, sites, buildings and other immovable properties and rights and decrees.
