Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in THE CENTRAL INDUSTRIAL SECURITY FORCE (AMENDMENT) ACT, 2009 (b)in sub-section (1), after the words "public sector", the words ", joint venture or private sector" shall be inserted;
