Andhra Pradesh High Court - Amravati
Zuari Cements Limited vs The State Of Andhra Pradesh And Others on 8 May, 2026
APHC010688282010 Bench Sr.No:-8
IN THE HIGH COURT OF ANDHRA PRADESH
[3583]
AT AMARAVATI
WRIT PETITION NO: 14575 of 2010
Zuari Cements Limited ...Petitioner
Vs.
The State of Andhra Pradesh and others ...Respondents
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Advocate for Petitioner : Mr Sk.Md. Umar Abdullah representing CKR Associates Advocate for Respondents : GP for Revenue CORAM : THE CHIEF JUSTICE LISA GILL SRI JUSTICE GANNAMANENI RAMAKRISHNA PRASAD DATE : 8th May, 2026 PC:
Learned counsel for petitioner submits that cause in this matter survives and prays for time to address arguments.
At request, adjourned to 18.06.2026.
Delete from the caption 'likely to be declared as infructuous'.
LISA GILL, CJ GANNAMANENI RAMAKRISHNA PRASAD, J Vjl