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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in The Haryana and Punjab Agricultural Universities Act, 1970

(1)Each corresponding University shall, subject to the provisions of this Act and the Statutes, be open to all persons:Provided that nothing herein shall require any such University to admit to any course of study a number of students larger than the prescribed number.