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[Cites 0, Cited by 0] [Section 517] [Entire Act]

Bengal Presidency - Subsection

Section 517(e) in Police Regulations, Bengal , 1943

(e)P.R. slips of all P.R. prisoners released on bail shall be sent by the Superintendent of Jail to the Superintendent of Police, who shall return them to the jail if the prisoner is again incarcerated.