Section 6 in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Niyam, 2011
6. Maintenance of accounts by a proprietor of Cinema Hall.
(1)Every registered proprietor of Cinema Hall shall maintain-(a)Information in Form VI of seating capacity and the charge therefor;(b)Daily account in Form VII of occupancy and collection of tax, and(c)Monthly abstract in Form VIII of collection and payment of tax.(2)The registered proprietor shall maintain a separate bound register for each of the Forms specified in sub-rule (1).
