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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(5)(ii) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(ii)if such process relates to any land, by affixing such process to a conspicuous place in the land to which such process relates.