Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act] Union of India - Subsection Section 65(2)(f) in The Rights of Persons with Disabilities Act, 2016 (f)monitor and evaluate the impact of laws, policies and programmes to achieve full participation of persons with disabilities; and