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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in The Orissa Dangerous Drugs Rules, 1965

(a)opium derivatives other than prepared opium containing in aggregate not more than 7.8 grams of either morphine or diacetyl/morphine or both;