Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] Union of India - Subsection Section 15(2)(h) in The Cost And Works Accountants Act, 1959 (h)the carrying out, by granting financial assistance to persons other than members of the Council or in any other manner, of research in accountancy;