Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Nagaland - Subsection Section 4(ii) in Nagaland Excise Rules (ii)The name, complete description and quantity of each kind of liquor, which is to be imported, and whether the import is to be made in bulk or in bottle,
