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Orissa High Court

Benudhar Swain vs Bahudi Jena on 11 May, 2023

Author: B. P. Routray

Bench: B. P. Routray

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CMAPL No.340 of 2023

                         Benudhar Swain                                        ....         Appellant
                                                                            Mr.S.K.Patnaik, Advocate

                                                                 -versus-

                         Bahudi Jena                                           ....      Respondents


                                               CORAM:
                                               JUSTICE B. P. ROUTRAY
                                                              ORDER

11.05.2023 Order No.

01. 1. The matter is taken up through Hybrid mode.

2. The Appellant is permitted to file the certified copy within ten days.

3. List on 10th July, 2023.

(B.P. Routray) Judge S.Das Digitally signed by SANGRAM DAS SANGRAM DAS Date: 2023.05.12 14:41:15 +05'30'