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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in Rajasthan Water Resources Regulatory Act, 2012

(4)The Authority shall support and aid the enhancement and preservation of water quality within the State in close coordination with the relevant State agencies and in doing so the principle of "polluter pays " shall be followed.