Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 18 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

18. The Form the Budget Estimates, annual reports and accounts of the State Board.

- The Punjab State Board for the Prevention and Control of Water Pollution Rules, 1977 shall mutatis mutandis apply for the preparation and submission of Budget Estimates, annual reports and accounts of the Board.