Delhi High Court - Orders
Team France 01 S A S vs Spicejet Limited on 18 March, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~1 to 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 908/2023 & I.A. 25663/2023, I.A. 41207/2024
TEAM FRANCE 01 S A S .....Plaintiff
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Anandh Venkataramani, Mr.
Saket Satapathy, Mr. Anubhav Dutta,
Ms. Akshita Totla, Ms. Mansi Tyagi,
Ms. Vishakha Gupta, Mr. Devvrat,
Advs.
versus
SPICEJET LIMITED .....Defendant
Through: Mr. Amit Sibbal, Sr. Adv with Mr. K.
R. Sasiprabhu and Mr. Yasharth
Misra, Advs.
+ CS(COMM) 909/2023 & I.A. 25665/2023, I.A. 41476/2024
SUNBIRD FRANCE 02 S A S .....Plaintiff
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Anandh Venkataramani, Mr.
Saket Satapathy, Mr. Anubhav Dutta,
Ms. Akshita Totla, Ms. Mansi Tyagi,
Ms. Vishakha Gupta, Mr. Devvrat,
Advs.
versus
SPICEJET LIMITED .....Defendant
Through: Mr. Amit Sibbal, Sr. Adv with Mr. K.
R. Sasiprabhu and Mr. Yasharth
Misra, Advs.
+ EX.P. 83/2024 & EX.APPL.(OS) 1578/2024, EX.APPL.(OS)
1803/2024, EX.APPL.(OS) 1980/2024, EX.APPL.(OS) 57/2025
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/03/2026 at 21:41:30
TEAM FRANCE 01 S.A.S. AND ANR. .....Decree Holders
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Anandh Venkataramani, Mr.
Saket Satapathy, Mr. Anubhav Dutta,
Ms. Akshita Totla, Ms. Mansi Tyagi,
Ms. Vishakha Gupta, Mr. Devvrat,
Advs.
versus
SPICEJET LIMITED .....Judgement Debtor
Through: Mr. Amit Sibbal, Sr. Adv with Mr. K.
R. Sasiprabhu and Mr. Yasharth
Misra, Advs.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.03.2026
1. Learned Senior Counsel for the Plaintiffs states that the Plaintiffs would be initiating proceedings in the courts at the U.K. for other claims which according to the Plaintiff are not subject matter of the present suit.
2. It is always open for the Plaintiff to institute proceedings in accordance with laws of the U.K.
3. List on 06.08.2026.
SUBRAMONIUM PRASAD, J MARCH 18, 2026 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2026 at 21:41:30