State Consumer Disputes Redressal Commission
Smt. Nalini Wd/O Sudhakar Patil & Others vs Life Insurance Corporation Of India & ... on 31 July, 2012
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
STATE CONSUMER
DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
CIRCUIT BENCH
AT NAGPUR
5 TH FLOOR,
ADMINISTRATIVE BUILDING NO. 1
CIVIL LINES,
NAGPUR-440 001
First Appeal
No. A/09/617
(Arisen out
of Order Dated 13/07/2009 in Case No. 316/2008 of District Forum,Yavatmal)
1.Smt. Nalini Wd/o Sudhakar Patil
2. Adinath S/o Sudhakar Patil
3. Ku. Gyaneshwari d/o Sudhakar Patil No. 2&3 being minors, through natural Guardian/mother, appellant No. 1 above Named All R/o Village Daheli, Tq. Darwha, Distt. Yavatmal.
...........Appellant(s) Versus
1. Zonal Manager, Life Insurance Corporation of India, R/o. "Yogshem" Jiwan Bima Marg, Mumbai-400 021.
2. Divisional Manager, Life Insurance Corporation of India, Amravati Division, Shri Krishna Peth, Amravati.
3. Branch Manager, Life Insurance Corporation of India Branch at Digras, Tq. Digras, Distt. Yavatmal ...........Respondent(s) BEFORE:
Hon'ble Mr.S.M. Shembole PRESIDING MEMBER HON'BLE SMT.JAYSHREE YENGAL MEMBER HON'BLE MR.N. ARUMUGAM MEMBER PRESENT:
None ......for the Appellant Adv. Smt. Rohilla ......for the Respondent ORDER (Delivered on 31/07/2012) Per Mr. S. M. Shembole, Hon'ble Presiding Member Appellants as well as their counsel are absent. Adv. Smt. Rohilla for the respondents is present. As the appellants as well as their counsel are absent since long. On 28/11/2011 notice was issued to them but till today no report about service of notice is received. However, on perusal of the office copy of the notice it reflects that it was issued on the correct address of the appellants as shown in the appeal memo. Therefore it will have to be presumed that they are served with notice but they are absent. Hence, there is no alternative except to dismiss the appeal in default and, accordingly, it is dismissed. No order as to cost.
Dated:- 31/07/2012 [ Hon'ble Mr.S.M. Shembole] PRESIDING MEMBER [ HON'BLE SMT.JAYSHREE YENGAL] MEMBER [ HON'BLE MR.N. ARUMUGAM] MEMBER ay