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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1)(a) in Rajasthan Para-medical Council Act, 2008

(a)that he/she has been convicted of any such offence as implies in the opinion of the Council any defect of character such as would render him/her unfit for Para-medical profession;