Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(xx) in The Manipur Municipalities Act,1994.

(xx)preventing nuisances affecting the public health, safety, or convenience in places of public resort for purposes of recreation or amusement;