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[Cites 0, Cited by 0] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(1A) in Tamil Nadu District Municipalities Act, 1920

(1A)[] [The original clause (1) was re-numbered as clause (1A) by the Tamil Nadu District Municipalities (Amendment) Act, 1930 (Tamil Nadu Act X of 1930).] for the due performance by all municipal officers and servants of the duties assigned to them;