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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(k) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(k)the extent of autonomy which the leaching department of the University, schools of studies, study centres or colleges may have and the matters in relation to which such autonomy may be exercised;