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Union of India - Section

Section 27 in The Prevention of Food Adulteration Rules, 1955

27. Addition of inorganic matters and pigments prohibited.

- Inorganic colouring matters and pigments shall not be added to any article of food unless otherwise provided in Appendix B and Appendix C of these rules.
Substituted by G.S.R. 388 (E), dated 25th June, 2004 and as amended by G.S.R. 417 (E) dated 23rd June, 2005, for rule 27 (w.e.f. 25-6-2005). Rule 27, before substitution, stood as under:"27. Addition of inorganic matters and pigments prohibited.- Inorganic colouring matter and pigments shall not be added to any article of food:Provided that chewing gum may contain Titanium dioxide-(food grade) up to a maximum limit of 1 per cent."