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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(xix) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xix)the time during which and the manner in which a trader or broker or commission agent shall furnish such returns to a market committee as may be required by it;