Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Bihar - Subsection Section 49(b) in The Bihar Private Forest Act, 1947 (b)quarries any stone, or burns any lime or charcoal, or collects, subjects to any manufacturing process or removes any forest produce from a private protected forest; or
