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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(5) in Rules for the Todapatta Lands of the Nilgiris

(5)Any breach or infringement of rules 1 and 2 will render the offender liable, or conviction by a Magistrate, to imprisonment of either description as defined in the Indian Penal Code for a term which may extend to one month, or fine which may extend to Rs. 200 or both.