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State of Andhra Pradesh - Section

Section 72 in Reductions and Remissions (Andhra Pradesh)

72.

Bonds executed under the Central Excise Rules, 1944-Duty reduced to that payable in respect of customs bond (G.O.Ms.No. Rev., dated 13th May, 1943 as amended by G.O.Ms.No. 809, Dated 19th April, 1944).