Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Karnataka - Subsection

Section 50(7) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(7)To study the clean environment concepts and community health and sanitation management issues in rural area.