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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(ii) in Amalgamation of Syndicate Bank into Canara Bank Scheme, 2020

(ii)any whole-time director, including the managing director, of the Transferor Bank shall cease to hold office and shall be entitled to receive salary and allowances in lieu of the notice in accordance with the applicable law;