Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Taxation Laws (Amendment) Act, 2007 8. Amendment of section 14.- In section 14 of the principal Act, clause (ix) shall be omitted. CHAPTER III Additional Duties of Excise CHAPTER III Additional Duties of Excise
