Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Rajasthan - Subsection Section 140(4) in Rajasthan Civil Services (Pension) Rules, 1996 (4)In the case of a pensioner permitted under Chapter X to draw pension after reemployment, the certificate prescribed under sub-rule (1) should be modified according to the facts.
