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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2) in The Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975

(2)The Authority competent to pass an order under clauses (c) and (d) sub-rule (1) of rule 10 of the said rules and the appellate authority shall also be as specified in Appendix 'D' to these rules.