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[Cites 0, Cited by 0] [Section 23A(7)] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(7)(b) in Rajasthan Animal Husbandry Service Rules, 1963

(b)in a Service or Groups or Sections thereunder, where there are three scales e.g. junior scale, senior scale and selection scale and there are two promotions then promotion shall be as under
(i)first promotion on the basis of seniority-cum merit;
(ii)second promotion on the basis of seniority-cum-merit and merit in the proportion of 50:50.