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[Cites 0, Cited by 0] [Section 440(1)] [Section 440] [Entire Act]

State of Maharashtra - Subsection

Section 440(1)(c) in The Mumbai Municipal Corporation Act, 1888

(c)build, dig, or cause to be built or dug, any grave, or vault, or in any way dispose of, or suffer or permit to be disposed of, any corpse at any place which is not registered in the register kept under section 435;