Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66D] [Entire Act] State of Karnataka - Subsection Section 66D(6) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (6)Nothing in sections 61 and 62 and in this section shall apply to any summons issued under this Act by a court.
