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State of Rajasthan - Section

Section 26 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

26. Scrutiny of Applications.

- The Commission/Board or the Appointing Authority shall scrutinize the applications received by it and require as many candidates qualified for appointment under these rules as seem to it desirable to appear in the written examination/interview:Provided that the decision of the Commission/Board or the Appointing Authority regarding the eligibility or otherwise of a candidate shall be final.