Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(3)The Registrar shall exercise such powers and perform such duties as may be prescribed by the statutes.