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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(10) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(10)The State Government shall have the right to enforce the performance security of the lessee to carry out protective, reclamation and rehabilitation measures in the leased area of the mining lease which has lapsed.