Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(ii) in Jharkhand Panchayat Raj Act, 2001 (ii)Gram Sabha means a body consisting of persons registered in the electoral rolls relating to a revenue village comprised within a Gram Panchayat area;
