Gujarat High Court
Dastan Residency Through Joga Singh ... vs National E-Assessment Centre Delhi on 5 July, 2021
Author: Bela M. Trivedi
Bench: Bela M. Trivedi, Ashokkumar C. Joshi
C/SCA/7461/2021 ORDER DATED: 05/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7461 of 2021
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DASTAN RESIDENCY THROUGH JOGA SINGH KALRA
Versus
NATIONAL E-ASSESSMENT CENTRE DELHI
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Appearance:
MR. HARDIK V VORA(7123) for the Petitioner(s) No. 1
. for the Respondent(s) No. 1,2
MRS KALPANA K RAVAL(1046) for the Respondent(s) No. 2
SERVED BY RPAD (N)(6) for the Respondent(s) No. 1
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CORAM:HONOURABLE MS. JUSTICE BELA M. TRIVEDI
and
HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 05/07/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE BELA M. TRIVEDI) Learned Advocate Mrs. Kalpana K. Raval states that she has filed Reply and her appearance also, however, her name is not shown in the cause list for the Respondent. Learned Advocate Mr. Vora seeks time to file Rejoinder.
Put up on 19.7.2021. Interim relief to continue till then.
Office is directed to show name of Mrs. Raval for the respondent.
(BELA M. TRIVEDI, J) (A. C. JOSHI,J) J.N.W Page 1 of 1 Downloaded on : Mon Jul 05 22:22:57 IST 2021