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[Cites 0, Cited by 0] [Section 64(12)] [Section 64] [Entire Act]

State of Kerala - Subsection

Section 64(12)(b) in Kerala Cooperative Societies Act, 1969

(b)to place the audit certificate in full before the general body or the representative general body and to read over to the general body or Representative General body of the defects mentioned in it and also to place the rectification reports of each defects before the general body or the Representative General body.