Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(b) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(b)Where the purchase is made directly from the cane-grower, the contribution in the fund shall be payable to the Council: