Bombay High Court
Purandhr Technical Education Society vs Cit Exemption Pune on 20 June, 2023
Author: K.R.Shriram
Bench: K.R.Shriram
not before-praecipe-civil.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (L) NO. 12874 OF 2023
Purandhar Technical Education Society ..... Petitioner
Vs.
Commissioner of Income Tax
Exemption Pune and ors. ..... Respondents
WITH
WRIT PETITION (L) NO. 13593 OF 2023
Shri Mukund Bhavan Trust ..... Petitioner
Vs.
Ass. Commissioner of Income Tax
Exemption Circle Pune and ors. ..... Respondents
Mr.Ruturaj H. Gurjar, for the Petitioner.
CORAM: K.R.SHRIRAM, J &
FIRDOSH P. POONIWALLA, J.
DATED : JUNE 20, 2023 P.C.
1. Mentioned. Not on board.
2. Matters not to be placed before the Bench of which Justice Firdosh P. Pooniwalla is a member.
(FIRDOSH P. POONIWALLA, J) (K.R.SHRIRAM, J) Urmila Ingale 1/1 ::: Uploaded on - 22/06/2023 ::: Downloaded on - 23/06/2023 08:53:29 :::