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Bombay High Court

Purandhr Technical Education Society vs Cit Exemption Pune on 20 June, 2023

Author: K.R.Shriram

Bench: K.R.Shriram

                                                not before-praecipe-civil.docx


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION

                WRIT PETITION (L) NO. 12874 OF 2023

Purandhar Technical Education Society                   ..... Petitioner
     Vs.
Commissioner of Income Tax
Exemption Pune and ors.                                 ..... Respondents

                               WITH
                WRIT PETITION (L) NO. 13593 OF 2023

Shri Mukund Bhavan Trust                                ..... Petitioner
      Vs.
Ass. Commissioner of Income Tax
Exemption Circle Pune and ors.                          ..... Respondents


Mr.Ruturaj H. Gurjar, for the Petitioner.


                                    CORAM: K.R.SHRIRAM, J &
                                           FIRDOSH P. POONIWALLA, J.

DATED : JUNE 20, 2023 P.C.

1. Mentioned. Not on board.

2. Matters not to be placed before the Bench of which Justice Firdosh P. Pooniwalla is a member.

(FIRDOSH P. POONIWALLA, J) (K.R.SHRIRAM, J) Urmila Ingale 1/1 ::: Uploaded on - 22/06/2023 ::: Downloaded on - 23/06/2023 08:53:29 :::