Section 2(30) in The Wild Life (Protection) Act, 1972
(30)"taxidermy", with its grammatical variations and cognate expressions, means the curing, preparation or preservation or mounting of trophies;(30-A) "territorial waters" shall have the same meaning as in section 3 of the Territorial Waters, Continental Shelf, Exclusive Economic Zone and other Maritime Zones Act, 1976 (80 of 1976);
