Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(a) in Tamil Nadu Prohibition Act, 1937

(a)to liquor in the possession of bona fide travellers for their own personal use while passing through any local area in which this Act is in force ; or